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State of Andhra Pradesh - Section

Section 1 in Andhra Pradesh Government Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses) Rules, 2003

1. Short title applicability and commencement.

- (i) These rules may be called the Andhra Pradesh Government Professional Institutions (Regulation of Admissions into Under-graduate Medical and Dental Professional Courses) Rules, 2003.
(ii)They shall apply to all Government Professional Institutions imparting Under-Graduate Professional Courses in Medical and Dental courses for which admissions shall be made to the 'Competent Authority Seats and to the 'Self Financing Seats/College Development Seats' in such manner as prescribed here in.
(iii)These Rules shall come into force from the academic year 2003-2004.