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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(11) in The Integration of Medical and Health Services Scheme, 1970

(11)Refreshers' Course for a period of six weeks will be given to the Medical Officers of the combined cadre in the three Medical Colleges of the State at a regular interval of five years.