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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Assam - Subsection

Section 11(iii) in The Assam Secondary Education (Provincialisation) (Service and Conduct) Rules, 1979

(iii)The Principal/Headmaster of the School will obtain option in writing in duplicate from the employees as required under sub-section (4) of Section 4 of the Act duly witnessed and received by him and send one copy to the appointing authority as per Schedule II.