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State of Assam - Section

Section 11 in The Assam Secondary Education (Provincialisation) (Service and Conduct) Rules, 1979

11. Duties and responsibilities of the employees.

- (i) Supervision and control over the employees, shall be on the Headmaster/Principal of the School (Headmaster of the School) who will also be the drawing and disbursing Officer.
(ii)The principal/Headmaster of the School will have the power to allot duties and responsibilities to employees under his control for management of the School and to maintain discipline in the School.
(iii)The Principal/Headmaster of the School will obtain option in writing in duplicate from the employees as required under sub-section (4) of Section 4 of the Act duly witnessed and received by him and send one copy to the appointing authority as per Schedule II.