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[Cites 0, Cited by 0] [Section 4(6)] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(6)(d) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007

(d)formulate and recommend the reservation policy to Government for approval, which shall be with regard to reservation of seats in favour of Scheduled Castes, Scheduled Tribes, SEBC, green card holders, Ex-servicemen, sports persons and physically handicapped persons;