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[Cites 0, Cited by 1] [Section 4] [Entire Act]

State of Odisha - Subsection

Section 4(6) in The Orissa Professional Educational Institutions (Regulation of Admission and Fixation of Fee) Act, 2007

(6)The Policy Planning Body shall perform the following functions, namely :-
(a)regulate the admission;
(b)formulate policy guidelines for holding JEE;
(c)constitute one or more sub-committees for efficient discharge of its functions in the matter of examination and admission;
(d)formulate and recommend the reservation policy to Government for approval, which shall be with regard to reservation of seats in favour of Scheduled Castes, Scheduled Tribes, SEBC, green card holders, Ex-servicemen, sports persons and physically handicapped persons;
(e)determine the eligibility criteria and qualifying examination required for admission; and
(f)perform such other functions as may be prescribed.