Bombay High Court
Shri. Prakash Rajaram Borkar And Ors vs Shri. Prakash Laxman Menye And Ors on 23 April, 2019
Author: S.S. Shinde
Bench: S.S. Shinde
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
APPELLATE SIDE CIVIL JURISDICTION
WRIT PETITION NO. 3721 OF 2014
Shri. Prakash Rajaram Borkar And Ors ....Petitioner
V/S
Shri. Shankar Govind Menye And Anr ....Respondent
WITH WRIT PETITION NO. 4726 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner V/S Smt. Narmada Narayan Ghanekar (since Decd) ....Respondent Through Lrs WITH WRIT PETITION NO. 4724 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner V/S Shri. Prabhakar Ramchandra Menye And Ors ....Respondent WITH WRIT PETITION NO. 4725 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner V/S Shri. Chandrakant Narayan Menye And Ors ....Respondent WITH WRIT PETITION NO. 4727 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner Page 1/3 ::: Uploaded on - 24/04/2019 ::: Downloaded on - 25/04/2019 03:44:38 ::: V/S Shri. Anant Gopal Fadkale ....Respondent WITH WRIT PETITION NO. 4728 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner V/S Shri. Ramakant Govind Kuware (since Decd) ....Respondent Through Lrs And Ors WITH WRIT PETITION NO. 4729 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner V/S Shri. Dattaram Devaji Menye And Ors ....Respondent WITH WRIT PETITION NO. 4730 OF 2014 Shri. Prakash Rajaram Borkar And Ors ....Petitioner V/S Shri. Prakash Laxman Menye And Ors ....Respondent CORAM : S.S. SHINDE, J DATE : 23rd April, 2019 Page 2/3 ::: Uploaded on - 24/04/2019 ::: Downloaded on - 25/04/2019 03:44:38 ::: P.C. :
Due to paucity of time the matter is adjourned for 06/06/2019. Ad-interim relief if any to continue till then.
( FOR REGISTRAR JUDICIAL - I ) Page 3/3 ::: Uploaded on - 24/04/2019 ::: Downloaded on - 25/04/2019 03:44:38 :::