Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 41] [Entire Act]

State of Rajasthan - Subsection

Section 41(1) in Rajasthan Para-medical Council Regulations, 2014

(1)The Council may allow the recognized institutions to run the courses specified in table given below. The Council may include more courses with the prior permission of the State Government.]
S.No. Name of Course Duration Eligibility
1. Diploma in Medical Laboratory Technology 2 Years 10 + 2 (Science subject)
2. Diploma in Radiation Technology 2 Years 10+2 (Science subject)
3. Diploma in Dental Mechanic Technology 2 Years 10+2 (Science subject)
4. Diploma in Dental Hygiene Technology 2 Years 10+2 (Science subject)
5. Diploma in Operation Theater Technology 2 Years 10+2 (Science subject)
6. Diploma in Dialysis Technology 2 Years 10+2 (Science subject)
7. Diploma in Orthopedic Technology 2 Years 10+2 (Science subject)
8. Diploma in ECG Technology 2 Years 10+2 (Science subject)
9. Diploma in Blood Bank Technology 2 Years 10+2 (Science subject)
10. Diploma in Endoscopy Technology 2 Years 10+2 (Science subject)
11. Diploma in EEG Technology 2 Years 10+2 (Science subject)
12. Diploma in Cath Lab Technology 2 Years 10+2 (Science subject)
13. Diploma in Emergency and Trauma Care Technology 2 Years 10+2 (Science subject)
14. Diploma in Opthalmic Technology 2 Years 10+2 (Science subject)
15. Diploma in Perfusion Technology 2 Years 10+2 (Science subject)