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State of Rajasthan - Section

Section 41 in Rajasthan Para-medical Council Regulations, 2014

41. [ Courses and Syllabus. [Substituted by Rajasthan Notification No. G.S.R. 78, dated 25.8.2015 (w.e.f. 5.12.2014).]

(1)The Council may allow the recognized institutions to run the courses specified in table given below. The Council may include more courses with the prior permission of the State Government.]
S.No. Name of Course Duration Eligibility
1. Diploma in Medical Laboratory Technology 2 Years 10 + 2 (Science subject)
2. Diploma in Radiation Technology 2 Years 10+2 (Science subject)
3. Diploma in Dental Mechanic Technology 2 Years 10+2 (Science subject)
4. Diploma in Dental Hygiene Technology 2 Years 10+2 (Science subject)
5. Diploma in Operation Theater Technology 2 Years 10+2 (Science subject)
6. Diploma in Dialysis Technology 2 Years 10+2 (Science subject)
7. Diploma in Orthopedic Technology 2 Years 10+2 (Science subject)
8. Diploma in ECG Technology 2 Years 10+2 (Science subject)
9. Diploma in Blood Bank Technology 2 Years 10+2 (Science subject)
10. Diploma in Endoscopy Technology 2 Years 10+2 (Science subject)
11. Diploma in EEG Technology 2 Years 10+2 (Science subject)
12. Diploma in Cath Lab Technology 2 Years 10+2 (Science subject)
13. Diploma in Emergency and Trauma Care Technology 2 Years 10+2 (Science subject)
14. Diploma in Opthalmic Technology 2 Years 10+2 (Science subject)
15. Diploma in Perfusion Technology 2 Years 10+2 (Science subject)
(2)The syllabus for the Diploma Courses mentioned in sub-regulation (1) above, shall be as specified in Schedule-1 to Schedule-15.
(3)The Council may, at any time, amend or modify syllabus of any course. Such amended or modified syllabus shall be effective from the next session of the course.