Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 2] [Section 77] [Entire Act]

Union of India - Subsection

Section 77(b) in Finance Act, 1999

(b)in sub-section (1A),
(i)for the word, figures and letter "section 194A, at both the places where they occur, the words, figures and letter "section 193 or section 194A" shall be substituted;
(ii)for the words "either of", the words "any of" shall be substituted.