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[Cites 0, Cited by 0] [Section 16] [Entire Act]

State of Gujarat - Subsection

Section 16(2) in The Maharaja Krishnakumarsinhji Bhavnagar University Act, 1978

(2)The Vice-Chancellor may, whenever the thinks fit, and shall upon a requisition in writing signed by not less than one third of the total number of members of the court, convene a special meeting of the Court.