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State of Bihar - Section

Section 3 in Bihar Lift Irrigation Rules, 1978

3.

(1)Sub-divisional Lift Irrigation Officer or his subordinate shall supply water to the assured irrigable command area during such period of the year as may be notified.
(2)Every application for inclusion in exclusion for assured irrigable command area shall be filed before the Divisional Lift Irrigation Officer directly or through the Sub-divisional Lift Irrigation Officer.