Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 3] [Entire Act] State of Bihar - Subsection Section 3(2) in Bihar Lift Irrigation Rules, 1978 (2)Every application for inclusion in exclusion for assured irrigable command area shall be filed before the Divisional Lift Irrigation Officer directly or through the Sub-divisional Lift Irrigation Officer.
