Section 8 in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966
8. Functions of the Authority. -
The functions of the Authority shall be the following, meanly:-(1)the promotion and operation of schemes for -(a)supply of water,(b)sewerage,(c)drainage,(d)sewage treatment and disposal, and(e)collection and disposal of night-soil in areas yet to be severed;(2)matters connected with and incidental to the functions mentioned in clause (1);(3)such other functions as may be entrusted to the Authority by the State Government by notification.
