Section 8(1) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

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State of West Bengal - Subsection

Section 8(1) in The Calcutta Metropolitan Water And Sanitation Authority Act, 1966

(1)the promotion and operation of schemes for -

(a)supply of water,

(b)sewerage,

(c)drainage,

(d)sewage treatment and disposal, and

(e)collection and disposal of night-soil in areas yet to be severed;