Section 26(2)(c) in Govind Guru Tribal University at Banswara Act, 2012

[Cites 0, Cited by 0] [Section 26(2)] [Section 26] [Entire Act]

(c)Chairmen of the Boards of Studies in the Faculty; [***] [Deleted 'and' by Rajasthan Act No. 10 of 2016, dated 18.4.2016.]

Legal Document View