Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Rajasthan - Section

Section 26 in Govind Guru Tribal University at Banswara Act, 2012

26. Composition and functions of the faculties.

(1)There shall be such faculties in the University as may be prescribed by the Statutes.
(2)Each faculty shall consist of the following :-
(a)Dean of the Faculty - Chairman;
(b)University professors of the subjects assigned to the Faculty;
(c)Chairmen of the Boards of Studies in the Faculty; [***] [Deleted 'and' by Rajasthan Act No. 10 of 2016, dated 18.4.2016.]
(d)two external experts nominated by the Academic Council; and
(e)[ one Post-graduate COllage Principal and one Postgraduate Department Head in each subject of the Faculty from affiliated collages, nominated by the State Government.] [Added by Rajasthan Act No. 10 of 2016, dated 18.4.2016.]
(3)The Faculty shall perform such functions as may be prescribed by the Statutes.