Section 24(5)(ii) in The U.P. Food and Civil Supplies (Weights and Measures) Ministerial Service Rules, 1979

[Cites 0, Cited by 0] [Section 24(5)] [Section 24] [Entire Act]

State of Uttar Pradesh - Subsection

Section 24(5)(ii) in The U.P. Food and Civil Supplies (Weights and Measures) Ministerial Service Rules, 1979

(ii)the second efficiency bar unless his work and conduct are found to be satisfactory and can be depended upon for keeping official secrets and unless his integrity is certified.

Legal Document View

Unlock Advanced Research with PRISMAI

State of Uttar Pradesh - Subsection

Section 24(5)(ii) in The U.P. Food and Civil Supplies (Weights and Measures) Ministerial Service Rules, 1979