Section 24(5) in The U.P. Food and Civil Supplies (Weights and Measures) Ministerial Service Rules, 1979
(5)No Stenographer (Ordinary Grade) and Stenographer (Selection Grade) shall be allowed to cross-(i)the first efficiency bar unless his work and conduct are found to be satisfactory and unless his integrity is certified; and(ii)the second efficiency bar unless his work and conduct are found to be satisfactory and can be depended upon for keeping official secrets and unless his integrity is certified.
