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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1)(b) in The University of Rajasthan (Amendment) Act, 1972

(b)a person appearing in any of the examinations of University or registered for research for doctor’s degree in University shall not be so elected under sub-clause (a)";