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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Rajasthan - Subsection

Section 2(1) in The University of Rajasthan (Amendment) Act, 1972

(1)clause (XXV) of sub-division III of sub-section (1) shall be substituted by the following clause, namely:-"(XXV) (a) fifteen persons elected by the teachers, other than Heads of University Departments, Directors, Deans, Principals from amongst themselves. Out of this fifteen, five persons shall be elected separately by the said teachers in University teaching departments and constituent Colleges from amongst themselves and the rest ten separated by the said teachers of Affiliated Colleges from themselves.
(b)a person appearing in any of the examinations of University or registered for research for doctor’s degree in University shall not be so elected under sub-clause (a)";