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State of Jammu-Kashmir - Section

Section 78 in Jammu and Kashmir Forest (Protection) Force Rules, 2012

78.

(1)The order and the period of suspension shall be recorded in the character roll, service book and personal file of the member of the Force concerned.
(2)A member of the Force, under suspension, or deemed to have been placed under suspension, shall draw subsistence allowance and other allowances in accordance with extant Jammu and Kashmir Civil Services Regulation.
(3)When a member is reinstated after suspension, the period of suspension shall be regularized in accordance with the extant Jammu and Kashmir Civil Services Regulation.