Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 78] [Entire Act] State of Jammu-Kashmir - Subsection Section 78(1) in Jammu and Kashmir Forest (Protection) Force Rules, 2012 (1)The order and the period of suspension shall be recorded in the character roll, service book and personal file of the member of the Force concerned.
