Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 52(13)] [Section 52] [Entire Act]

State of Tamilnadu - Subsection

Section 52(13)(a) in Tamil Nadu Co-operative Societies Rules, 1988

(a)The Election Officer shall close the polling station at the hour fixed for the closure of polling and shall not thereafter admit any voter into the polling station: