Himachal Pradesh High Court
Desh Raj vs . Hrtc And Anr. on 7 July, 2022
Bench: Amjad Ahtesham Sayed, Chander Bhusan Barowalia
Ex.Pet. No.184 of 2022 in CWP No.2291 of 2021 .
07.07.2022 Present: Mr. Abhimanyu Singh Thakur, Advocate, for the petitioner.
Ms. Shubh Mahajan, Advocate, for the respondents.
Notice. Ms. Shubh Mahajan, Advocate, waives service of notice on behalf of the respondents. She seeks and is granted three weeks' time to file reply. List thereafter.
( A.A. Sayed ) Chief Justice ( Chander Bhusan Barowalia ) Judge July 07, 2022 (mamta) ::: Downloaded on - 07/07/2022 20:07:20 :::CIS