Himachal Pradesh High Court
Des Raj vs . Hrtc & Anr. on 10 March, 2022
Author: Jyotsna Rewal Dua
Bench: Jyotsna Rewal Dua
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CWP No. 974/202210.03.2022 Present: Mr. Vijay Thakur, Advocate vice Mr. Sanjeev Kumar Suri, Advocate, for the petitioner.
Mr. Virbahadur Verma, Advocate, for the respondents.
CWP No.974/2022Notice. Mr. Virbahadur Verma, learned standing counsel, appears and waives service of notice on behalf of respondents. Reply be filed within four weeks, as prayed for.
Connect with CWP No.87/2022.
CMP No.1692/2022The application is disposed of with a direction to the petitioner to file translated copies of the documents in issue well before the next date.
( Mohammad Rafiq ) Chief Justice ( Jyotsna Rewal Dua ) Judge 10th March, 2022(Rohit/PK) ::: Downloaded on - 11/03/2022 20:12:42 :::CIS