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[Cites 0, Cited by 0] [Section 31] [Entire Act]

State of Uttar Pradesh - Subsection

Section 31(4) in The U.P. Pravidhik Shiksha (Admission Conduct of Examinations and Conferment of Certificates and Diplomas) Regulations, 1992

(4)A duplicate copy of the mark-sheet, if so required shall be issued to the candidate by the Head of Institution on payment of the prescribed fee as specified in Schedule-I which shall be remitted to the Board through treasury challan or Bank Draft.