Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 359(1)] [Section 359] [Entire Act] State of Tamilnadu - Subsection Section 359(1)(a) in The Coimbatore City Municipal Corporation Act, 1981 (a)remove the carcass of such animal to such receptacle, depot or place as may be appointed by the Commissioner in that behalf;or