Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Assam - Section Section 44 in Fishery Rules 44. The place of settlement shall be Sub-division Cutcherry for fisheries laying within an outlying sub-division of a district and the Sadar Cutcherry of the district for those in the headquarters sub-division.
