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[Cites 0, Cited by 0] [Section 4(1)] [Section 4] [Entire Act]

State of West Bengal - Subsection

Section 4(1)(g) in The West Bengal Council Of Higher Secondary Education Act, 1975

(g)[ persons not exceeding eight in number to be nominated by the State Government, of whom- [Clauses (g) and (h) substituted by West Bengal Act 35 of 1994.]