Section 4(1) in The West Bengal Council Of Higher Secondary Education Act, 1975
(1)The Council shall consist of the following members, namely:-(a)the President who shall be appointed by the State Government;(b)the President of the West Bengal Board of Secondary Education established under the West Bengal Board of Secondary Education Act, 1963, ex officio;(c)[ the Director of School Education, West Bengal, ex-officio] [Clause (c) substituted by West Bengal Act 9 of 1984.];(d)the Director of Technical Education, West Bengal, ex-officio;(e)the Director of Industries, West Bengal, ex-officio;(f)the Director of Agriculture, West Bengal, ex-officio;(ff)[ the Director, State Council of Educational Research and Training, West Bengal, ex-officio;] [Clause (ff) inserted by West Bengal Act 19 of 1990.](g)[ persons not exceeding eight in number to be nominated by the State Government, of whom- [Clauses (g) and (h) substituted by West Bengal Act 35 of 1994.]
