Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 66] [Entire Act] State of Odisha - Subsection Section 66(2) in Orissa Zilla Parishad Election Rules, 1994 (2)No order or instructions issued by the Commissioner shall be called in question or discussed in any manner whatsoever in the meetings of the Parishad.
