Section 66 in Orissa Zilla Parishad Election Rules, 1994
66. Prohibition for discussion in the meeting.
(1)Not action taken by the Collector or officers duly authorised or appointed by him under these rules shall be called in question, discussed in any manner whatsoever, in the meeting of the Parishad.(2)No order or instructions issued by the Commissioner shall be called in question or discussed in any manner whatsoever in the meetings of the Parishad.
