Section 88 in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001
88. Alternative materials, methods of design and construction.
(1)The provisions of these regulations are not intended to prevent the-use of any material or method of design to construction not specifically prescribed by these regulations, provided and such alternative has been approved.(2)The Authority may approve any such alternative if it is found that the proposed alternative is satisfactory and conform to the provision of relevant parts of this regulation regarding material, design and construction and that material method of work offered is, for the purpose intended, at least equivalent to that prescribed in these regulations with regard to effectiveness fire and water resistance, durability and safety requirements.
