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[Cites 0, Cited by 0] [Section 88] [Entire Act]

State of Odisha - Subsection

Section 88(1) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(1)The provisions of these regulations are not intended to prevent the-use of any material or method of design to construction not specifically prescribed by these regulations, provided and such alternative has been approved.