Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 36] [Entire Act]

Union of India - Subsection

Section 36(a) in Central Electricity Regulatory Commission (Terms and Conditions of Tariff) Regulations, 2014

(a)All thermal generating stations, except those covered under clauses (b), (c), (d), & (e) - 85%