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State of Kerala - Section

Section 2 in Kerala Highway (control of access and restriction on use of land) Rules, 2000

2. Definitions.

(1)In these rules unless the context otherwise requires, -
(a)'bellmouth' means an area with an increasing width on a circular shape on both sides of the approach.
(b)'carriage way' means the portion of the road including tarred/metalled width and beams or shoulders on either side.
(c)'form' means the form appended to those Rules.
(2)The words and expressions used but not defined in these Rules, but defined in the Kerala Highway Protection Act, 1999, shall have the meanings, respectively assigned to them in the said Act.