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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Kerala - Subsection

Section 2(1) in Kerala Highway (control of access and restriction on use of land) Rules, 2000

(1)In these rules unless the context otherwise requires, -
(a)'bellmouth' means an area with an increasing width on a circular shape on both sides of the approach.
(b)'carriage way' means the portion of the road including tarred/metalled width and beams or shoulders on either side.
(c)'form' means the form appended to those Rules.