Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 8] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 8(1) in Jammu and Kashmir Water Resources (Regulation And Management) Rules, 2011

(1)The Executive Engineer shall cause to install flow-meter of ISI mark at appropriate point on every water supply connection for recording the quantity of water used by the consumer.