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State of Odisha - Section

Section 1 in Orissa Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulation, 2004

1. Short Title, Commencement and Interpretation.

(a)These Regulations may be called the Orissa Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2004.
(b)They extend to the State of Orissa.
(c)These Regulations shall come into force from the date of their publication in the Official Gazette.
(d)The Orissa General Clauses Act, 1937 shall apply to the interpretation of these Regulations.