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[Cites 0, Cited by 0] [Section 1] [Entire Act]

State of Odisha - Subsection

Section 1(a) in Orissa Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulation, 2004

(a)These Regulations may be called the Orissa Electricity Regulatory Commission (Terms and Conditions for Determination of Tariff) Regulations, 2004.