Madhya Pradesh High Court
M/S Chinar Shipping And Infrastructure ... vs M/S Laxyoenergy Ltd. on 28 February, 2024
Author: Subodh Abhyankar
Bench: Subodh Abhyankar
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE MCRC No. 54607 of 2021 (M/S CHINAR SHIPPING AND INFRASTRUCTURE (INDIA) PVT. LTD. AND OTHERS Vs M/S LAXYOENERGY LTD.) Dated : 28-02-2024 Parties through their counsel.
As requested by counsel for the petitioner, list the matter on 25/04/2024. I.R., if any, to continue till the next date of hearing.
(SUBODH ABHYANKAR) JUDGE krjoshi Signature Not Verified Signed by: KHEMRAJ JOSHI Signing time: 2/29/2024 10:23:32 AM