Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 37] [Entire Act] Union of India - Subsection Section 37(b) in The Buildings And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Act, 1996 (b)to provide such other welfare measures for the benefit of building workers as may be prescribed.
