Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 1] [Entire Act] State of Assam - Subsection Section 1(iii) in Assam Homoeopathic Medicine Act, 1955 (iii)It shall [come into force on such date] [The Act came into force from 1-10-1955, vide Notification No. MMO 38/53/71, dated 8-9-1955.] as may be notified by Government.
