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[Cites 0, Cited by 0] [Section 83] [Entire Act]

State of Madhya Pradesh - Subsection

Section 83(1) in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

(1)arrangements have been made to the satisfaction of the Canal Officer for the separation of the persons and his attendants during the whole time that they remain on the vessel from other persons carried in the vessel; and