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State of Madhya Pradesh - Section

Section 83 in The Inland Steam Vessels (Madhya Pradesh) Rules, 1962

83.

No person suffering from leprosy or any other infectious disease shall be carried on board any vessel licensed to carry passengers unless-
(1)arrangements have been made to the satisfaction of the Canal Officer for the separation of the persons and his attendants during the whole time that they remain on the vessel from other persons carried in the vessel; and
(2)any other special precautions which the Canal Officer may consider necessary have been taken to prevent infection being communicated to other persons employed on or travelling in the vessel.