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[Cites 0, Cited by 0] [Section 6] [Entire Act]

State of Rajasthan - Subsection

Section 6(2) in Rajasthan Electricity Regulatory Commission (Intra-State ABT) Regulations, 2006

(2)All expenses to upgrade necessary software, hardware, human resources for real time operations and communication of data to SLDC etc. as allowed by the Commission will be recovered as per the RERC (Levy of Fee and Charges by SLDC) Regulations 2004.