Section 129(2) in The Tamil Nadu Cinemas (Regulation) Rules, 1957
(2)Every application for transfer or assignment of no objection certificate shall be accompanied by:-(a)the no objection certificate in original; and(b)in the cases where an application is made by a few of the legal heirs of the deceased holder of no objection certificate, the consent statement obtained from all the other legal heirs for the transfer or assignment of the no objection certificate in his favour.