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[Cites 0, Cited by 0] [Section 129(2)] [Section 129] [Entire Act]

State of Tamilnadu - Subsection

Section 129(2)(b) in The Tamil Nadu Cinemas (Regulation) Rules, 1957

(b)in the cases where an application is made by a few of the legal heirs of the deceased holder of no objection certificate, the consent statement obtained from all the other legal heirs for the transfer or assignment of the no objection certificate in his favour.