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[Cites 0, Cited by 0] [Section 263(2)] [Section 263] [Entire Act]

State of Bihar - Subsection

Section 263(2)(ii) in Bihar Building and Other Construction Workers (Regulation of Employment and Conditions of Service) Rules, 2005

(ii)such other officer and employees of any other department of the Government, as it considers necessary, to assist the Board in efficient discharge of its functions under the Act.